Himachal Pradesh High Court
M/S Deventure Hotel And Resorts Pvt. ... vs . Uoi & Ors. on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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M/s Deventure Hotel and Resorts Pvt. Ltd. vs. UOI & Ors.
CWP No. 5061/2021A 22.3.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Rajinder Thakur, CGSC, for respondent No. 1.
Mr. K.D. Shreedhar, Sr. Advocate with Mr. Saurabh Ahluwalia, Advocate, for respondents No. 2 and 3.
Mr. Pawan K. Sharma, Advocate, for respondent No. 4. Mr. Ashok Sharma, Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhbir Singh Thakur, Mr. Bhupinder Thakur, Dy. Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 24.03.2022, when decision taken on the complaint of the petitioner (Annexure P-16) be placed for our perusal.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd March, 2022 (CS/raman) ::: Downloaded on - 23/03/2022 20:11:40 :::CIS