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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(i) in The Orissa Co-operative Societies Rules, 1965

(i)whether or not such balance sheet exhibits a true and correct account of the state of Society's affairs according to the best of his information and the explanation given to him as shown by the books of the Society;