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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(b) in The Anna University of Technology, Chennai Act, 2010

(b)The Registrar shall hold office for a period of three years: Provided that the Registrar shall retire on attaining the age of sixty years in the case of an University Professor and fifty-eight years in the case of a Professor of any Government engineering college or on the expiry of the period specified in this Clause, whichever is earlier.