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[Cites 0, Cited by 0] [Section 2(39)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(39)(d) in Mizoram Cooperative Societies Act, 2006

(d)"In-active Member" means a member who simply holds shares of the co-operative, but does not take pal1 in the business affairs and management of co-operative.