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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3) in The Assam Assessment of Revenue Free Waste Land Grants Act, 1948

(3)This Act shall be deemed to have bad effect as from 1st day of April, 1948, in regard to any local area, tea estate or grant as the State Government may, by notification in the official Gazette, direct.