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State of Uttar Pradesh - Section

Section 29 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

29. Enquiry into complaints by workman.

- If a workman has made any complaint in writing against the behaviour of any person holding a supervisory post then if shall be immediately investigated by the Management. The concerned workman or a representative of the union of which he is a member shall be present during such investigation.