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State of Bihar - Section

Section 3 in The Bihar Co-operative Service Rules, 1975

3. Cadre.

- (i) The Bihar Co-operative Service shall consists of classes of officers:-
(a)Bihar Co-operative Services Class-I
(b)Bihar Co-operative Services Class-II (Senior Br.)
(c)Bihar Co-operative Services Class-II (Junior Br.)
Notes. - For a list of Class-I and II (Senior and Junior) Services (See Appendix-A).
(ii)The Governor of Bihar shall from time to time determine the number of posts to be included in the respective cadres of the services and may include additional permanent or temporary posts in the cadres of each Services or may drop in abeyance or leave unfilled any post or posts in each cadres.