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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 124(1)(b) in Arunachal Pradesh Panchayat Raj Act, 1997

(b)shout, or otherwise act in a disorderly manner, within or at the entrance of the polling station or in any public or private place in the neighborhood thereof, so as to cause annoyance to any person visiting the polling station for the poll, or so as to interfere with the work of the officers and other persons on duty at the polling station.