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State of Uttar Pradesh - Section

Section 1 in The U.P. Antarim Zila Parishad Act, 1958

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Antarim Zila Parishad Act, 1958.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall be deemed to have come into froce on the 29th day of April, 1958 and shall expire on the [30th day of June, 1963] [Substituted by U.P. Act No. VI of 1963] except in the case of Uttara Khand Division where it shall expire on the [1974] [Substituted by U.P. Act No 5 of 1974 31st day of December,] [and Unnao District where it shall expire on the 31st day of December, 1963.] [[ Added by Act XXIII of 1963. Section 3 of the U.P. Act XXIII of 1963 provides as follows:
(1)The Uttar Pradesh Antarim Zila Parishad (Sanshodhan ) Adhyadesh, 1963 is hereby repealed.]]