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State of Maharashtra - Section

Section 54 in Nagpur Improvement Trust Act, 1936

54. Power to make surveys or contribute towards their costs.

- The Trust may-
(a)cause a survey of any land to be made, whenever it considers that a survey is necessary or expedient for carrying out any of the purposes of this Act, or
(b)contribute towards the cost of any such survey made by any other local authority.
Power of entry.