Uttarakhand High Court
C482/227/2017 on 25 August, 2021
Author: R.C. Khulbe
Bench: R.C. Khulbe
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C-482 No.227 of 2017
Hon'ble R.C. Khulbe, J.
Mr. R.P. Nautiyal, learned senior counsel assisted by Mr. Mahavir Prasad Kohli, learned counsel for the applicant.
Mr. S.T. Bhardwaj, learned Dy.A.G. along with Mr. Sachin Panwar, learned B.H. for the State.
At the request of learned senior counsel for the applicant, list the matter on 08.09.2021.
Interim stay is hereby vacated in the light of Hon'ble Apex Court's judgment in M/s Neeharika Infrastructure Pvt. Ltd. Vs. State of Maharashtra, (2021) SCC Online SC 315.
Accordingly, stay extension application (IA/12346/2021) is disposed of.
(R.C. Khulbe, J.) 25.08.2021 Sukhbant