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State of Rajasthan - Section

Section 36 in Rajasthan Para-medical Council Regulations, 2014

36. Preparation of Results.

(1)An examination committee, consisting of such number as may be approved for the purpose by the Council, shall be appointed from amongst the staff to prepare the result of the examinations for publication.
(2)Any attempt made by or on behalf of candidate to secure preferential treatment in the matter of his or her examination, shall disqualify the candidate.