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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Rajasthan - Subsection

Section 109(1)(k) in Rajasthan Co-operative Societies Act, 2001

(k)a committee of a co-operative society, or an officer or member thereof, willfully makes a false return or furnishes false information, or fails to maintain proper accounts, or