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Madhya Pradesh High Court

Middle India Radhasoami Medical Relief ... vs Harru on 29 August, 2021

Author: Vishal Dhagat

Bench: Vishal Dhagat

                                                         1                               MP-5634-2018
                              The High Court Of Madhya Pradesh
                                         MP-5640-2018
                               (MIDDLE INDIA RADHASAOMI CHARITABLE SOCIETY Vs HARRU AND OTHERS)

                                                       MP/05634/2018
                      2
                      Jabalpur, Dated : 29-08-2021
                             Heard through Video Conferencing.
                             Shri Manoj Kumar Sharma with Ms. Nidhi Verma, learned counsel for
                      the petitioner.
                             Shri V.S. Choudhary, learned Panel Lawyer for the respondent/State.

These misc. petitions are listed alongwith Conc. No. 2187/2019, 2257/2019, 2276/2019, 2277/2019, 2294/2019 and 2321/2019, but no arguments is advanced, therefore, matter is adjourned.

List the matter alongwith Conc. No. 2187/2019, 2257/2019, 2276/2019, 2277/2019, 2294/2019 and 2321/2019 in week commencing 04.10.2021.




                                                                               (VISHAL DHAGAT)
                                                                                    JUDGE


                      vkt




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VINOD KUMAR
TIWARI
Date: 2021.08.29
12:34:56 IST