Madhya Pradesh High Court
Middle India Radhasoami Medical Relief ... vs Harru on 29 August, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MP-5634-2018
The High Court Of Madhya Pradesh
MP-5640-2018
(MIDDLE INDIA RADHASAOMI CHARITABLE SOCIETY Vs HARRU AND OTHERS)
MP/05634/2018
2
Jabalpur, Dated : 29-08-2021
Heard through Video Conferencing.
Shri Manoj Kumar Sharma with Ms. Nidhi Verma, learned counsel for
the petitioner.
Shri V.S. Choudhary, learned Panel Lawyer for the respondent/State.
These misc. petitions are listed alongwith Conc. No. 2187/2019, 2257/2019, 2276/2019, 2277/2019, 2294/2019 and 2321/2019, but no arguments is advanced, therefore, matter is adjourned.
List the matter alongwith Conc. No. 2187/2019, 2257/2019, 2276/2019, 2277/2019, 2294/2019 and 2321/2019 in week commencing 04.10.2021.
(VISHAL DHAGAT)
JUDGE
vkt
Signature
SAN Not
Verified
Digitally signed by
VINOD KUMAR
TIWARI
Date: 2021.08.29
12:34:56 IST