Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act] Union of India - Subsection Section 73(1)(b) in Conduct of Elections Rules, 1961 (b)then open the ballot boxes, take out from each box and count the ballot papers contained therein, and record their number in a statement;]