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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(13) in Gujarat Sales Tax (Second Amendment) Act, 1976

(13)for entry 61, the following entries shall be substituted, namely:-
1 2 3 4
"61. Paints and varnishes in any form, whether ready for use or not (other than those specified in entry 61A of this, Schedule). Twelve paise in the rupee. Twelve paise in the rupee.
61-A. (a) Acrylic and plastic emulsion paint. Fifteen paise in the rupee. Fifteen paise in the rupee."
  (b) All types of lacquers.