Delhi High Court - Orders
Yogesh Saroha & Ors vs Union Of India & Ors on 8 January, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10896/2019 & CM APPL. 45076/2019
YOGESH SAROHA & ORS ..... Petitioners
Through: Mr. Davender Kumar Jangra and Mr.
Ashwani Mittal, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Dr. L.C. Singhi, Advocate for R-
1/UOI.
Mr. Rishikesh Kumar, ASC for
GNCTD with Mr. Sudhir Kumar
Shukla, Ms. Sheenupriya, Advocates.
Mr. Sarvagya Vidyarthi, Senior
Project Associate for Forest
Department.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.01.2024 (The proceeding has been conducted through Hybrid Mode)
1. Mr. Rishikesh Kumar, learned ASC for GNCTD submits that in terms of the order dated 29.08.2023, the requisite documents which were directed to be filed have already been filed on 31.12.2023, however, the same are not on record.
2. Mr. Kumar, learned ASC is requested to clear the objections and re-file the same within one week from today. An advance copy of the same be also furnished to the learned counsel for the petitioner.
3. List on 30.04.2024.
4. Interim order(s), if any, to continue till the next date of hearing.
TUSHAR RAO GEDELA, J JANUARY 8, 2024/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 00:12:10