Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Yogesh Saroha & Ors vs Union Of India & Ors on 8 January, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~23
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 10896/2019 & CM APPL. 45076/2019
                                         YOGESH SAROHA & ORS                             ..... Petitioners
                                                          Through: Mr. Davender Kumar Jangra and Mr.
                                                                     Ashwani Mittal, Advocates.
                                                          versus
                                         UNION OF INDIA & ORS                            ..... Respondents
                                                          Through: Dr. L.C. Singhi, Advocate for R-
                                                                     1/UOI.
                                                                     Mr. Rishikesh Kumar, ASC for
                                                                     GNCTD with Mr. Sudhir Kumar
                                                                     Shukla, Ms. Sheenupriya, Advocates.
                                                                     Mr. Sarvagya Vidyarthi, Senior
                                                                     Project   Associate       for     Forest
                                                                     Department.
                                         CORAM:
                                         HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                          ORDER

% 08.01.2024 (The proceeding has been conducted through Hybrid Mode)

1. Mr. Rishikesh Kumar, learned ASC for GNCTD submits that in terms of the order dated 29.08.2023, the requisite documents which were directed to be filed have already been filed on 31.12.2023, however, the same are not on record.

2. Mr. Kumar, learned ASC is requested to clear the objections and re-file the same within one week from today. An advance copy of the same be also furnished to the learned counsel for the petitioner.

3. List on 30.04.2024.

4. Interim order(s), if any, to continue till the next date of hearing.

TUSHAR RAO GEDELA, J JANUARY 8, 2024/nd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 00:12:10