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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3)(a) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982

(a)all the members of the Board shall, as from the date of publication of the notification under sub-section (1), vacate their office;