Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Odisha - Subsection Section 114(1) in The Orissa Municipal Corporation Act, 2003 (1)The matters for discussion at the meeting of the Corporation shall be prepared under the direction of the Mayor and shall be circulated among the Corporators.
