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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(3)Suitable handrailing [1.2 metres] [Substituted by G. O. Ms. No. 3999, Home, dated the 23rd November 1962.] high in front of booking windows shall be provided to enable would be purchasers of tickets to form up queues within the premises. The handrailing should be of galvanized iron pipes at [0.2,286 m. to 03.048 m.] [Added by G. O. Ms. No. 1746, Home, dated the 21th August 1989.] centres in tabular posts as per specification No. 88 of the Madras Detailed Standard Specification or reinforced concrete work or wood work and should be so located that the width of the passage is not less than [60 cm] [Substituted by G.O. Ms. No. 3999, Home, dated the 23rd November 1962.];