Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C(2)] [Section 5C] [Entire Act] Union of India - Subsection Section 5C(2)(c) in The Wild Life (Protection) Act, 1972 (c)carrying out or causing to be carried out impact assessment of various projects and activities on wild life or its habitat;