Bombay High Court
Ayodhya Gorakhpur Sms Tolls Private ... vs Deputy Commissioner Of Income ... on 28 July, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4318 OF 2022
In
STAMP NO. OF
Ayodhya Gorakhpur Sms Tolls Private L.t.d., ....PETITIONER
Nagpur Thr. Authorized Representative, Dilip B.
Surana
V/S
Deputy Commissioner Of Income Tax/assistant ....RESPONDENT
Commissioner Of Income Tax, Circle-1, Nagpur And Ors KAPIL HIRANI for Petitioner S. N. BHATTAD for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 28th July, 2022 P.C. :
S.O. to 01/08/2022.
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