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State of Haryana - Section

Section 235 in Punjab Jail Manual

235. Deputy Superintendent responsible for scales, weigh, stores, and the state of the godown.

- The Deputy Superintendent shall be responsible -
(a)that the scales, weight and measures in use in the Jail, for the issue and distribution of provisions, stores and raw material are accurate and in good order and shall before taking delivery, weigh, measure or count all stores supplied to the Jail, or cause such to be done under his personal supervision; and
(b)for the state of the Jail store-rooms and their inaccessibility to convicts and others not authorized to enter them.