Bombay High Court
Commissioner Of Imcome Tax-Ltu vs M/S. Holcim (India) Pvt. Ltd on 6 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
9.itxa 497-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 497 OF 2018
The Pr. Commissioner Of
Income Tax-LTU ... Appellant
Versus
M/S. Holcim (INDIA) Pvt. Ltd. ... Respondent
******
Mr. Suresh Kumar, for the Appellant.
Mr. Atul K. Jasani, for the Respondent.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 6th JULY, 2022 P.C. :-
1. Copy of the Appeal be served upon the learned counsel for the Respondent.
2. List on 25th August, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.07.13 10:35:16 +0530 Nikita Gadgil 1/1