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Bombay High Court

Commissioner Of Imcome Tax-Ltu vs M/S. Holcim (India) Pvt. Ltd on 6 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                             9.itxa 497-18.doc




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                    INCOME TAX APPEAL NO. 497 OF 2018

                    The Pr. Commissioner Of
                    Income Tax-LTU                                  ... Appellant
                         Versus
                    M/S. Holcim (INDIA) Pvt. Ltd.                   ... Respondent

                                                 ******
                    Mr. Suresh Kumar, for the Appellant.
                    Mr. Atul K. Jasani, for the Respondent.
                                                 ******

                                                CORAM: DHIRAJ SINGH THAKUR &
                                                        ABHAY AHUJA, JJ.

DATE : 6th JULY, 2022 P.C. :-

1. Copy of the Appeal be served upon the learned counsel for the Respondent.
2. List on 25th August, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2022.07.13 10:35:16 +0530 Nikita Gadgil 1/1