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[Cites 0, Cited by 9] [Entire Act]

State of Madhya Pradesh - Section

Section 65 in M.P. Industrial Relations Rules, 1961

65.

(1)Subject to the approval of the State Government, the Industrial Court shall prepare a list of holidays to be observed in such year as the holidays in the Industrial Court.
(2)This list shall be published in the Official Gazette.