Supreme Court - Daily Orders
Ishwar Singh Sharma vs Suresh Goyal on 9 July, 2018
Bench: Kurian Joseph, Sanjay Kishan Kaul
ITEM NO.34 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21889/2018
(Arising out of impugned final judgment and order dated 24-05-2018
in CWP No. 15171/2010 passed by the High Court Of Punjab & Haryana
At Chandigarh)
ISHWAR SINGH SHARMA & ORS. Petitioner(s)
VERSUS
SURESH GOYAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.83678/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.83677/2018-PERMISSION TO
FILE SLP)
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Ashok Kumar Singh, AOR
Mr. Shantwanu Singh,Adv.
Mr. Surinder Dutt Sharma,Adv.
Meghsham S. Bhangle,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing certified copy of the impugned judgment is allowed.
Permission to file SLP is allowed.
Issue notice.
Tag with SLP(C)No.9490/2014.
Signature Not Verified Digitally signed by OM PRAKASH SHARMA Date: 2018.07.10(OM PARKASH SHARMA) 10:39:03 IST Reason: (RENU DIWAN) AR CUM PS ASSISTANT REGISTRAR