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[Cites 0, Cited by 0] [Section 62(11)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(11)(b) in Calcutta Improvement Act, 1911

(b)to acquire so much of his land as falls within the street alignment or between the street alignment and the building line [or within the area comprised in the projected public park], as the case may be;