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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(iii) in The Bihar Digambar Jain Religious Trusts Rules, 1955

(iii)The Returning Officer shall report the name of the elected candidates to the State Government for publication in the Bihar Gazette, as soon as the result of the election is declared.