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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(6)Notwithstanding anything contained in these rules, the members of the Armed Forces of the Union, the State Police, the para-military forces, the National Cadet Corps, and other uniformed forces of the Central Government, State Governments or the Union territory while on the Bangalore Metro Railway in the course of their duty, may carry the authorised weapons, arms and ammunition.