Section 4(1) in The M.P. Bhumi Vikas Rules, 1984

[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Bhumi Vikas Rules, 1984

(1)Nothing in these rules shall apply to-

(i)lands to which sub-section 4 of Section 1 of the Act applies; and

(ii)operational constructions.