Section 7(2)(a) in The Goa, Daman and Diu Habitual Offenders Act, 1976

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Daman and Diu - Subsection

Section 7(2)(a) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(a)report himself once in each month, or where the District Magistrate for reasons specified in the order so directs, more frequently, to such authority, and in such manner, as may be specified in the order, and

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Daman and Diu - Subsection

Section 7(2)(a) in The Goa, Daman and Diu Habitual Offenders Act, 1976