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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1A) in The Darjeeling Gorkha Hill Council Act, 1988

(1A)[ Of the nominated Councillors, eleven shall be nominated by the Government ad three shall be nominated by the Chairman of the General Council.] [Sub-section (1A) inserted by W.B. Act 3 of 1994.]