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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(g) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(g)The constitution of pension, insurance or provident fund for the benefit of the officers, teachers and other servants of the University, and the teachers of the colleges ;