Punjab-Haryana High Court
Bakhtawar Singh And Others vs The State Of Haryana And Another on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1057 of 1998 (O&M)
(L.A.C. No.218 of 1995)
Bakhtawar Singh and others
...... Appellants
Versus
The State of Haryana and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. C.M. Munjal, Advocate, for the appellants.
Mr. Ashish. Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2525 of 1997, titled Dhanna Singh and others Versus The State of Haryana.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita