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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(1)(e) in Orissa State Financial Corporation (Staff) Regulations, 1975

(e)An employee who resigns or quits service shall be entitled to cash equivalent in respect of ordinary leave at credit on the date of cessation of service, to the extent of half of such leave at his credit, subject to a maximum of 120 days.]