Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 27 in Regulations Under the U.P. Intermediate Education Act, 1921 27. ifj"knh; ijh{kkvksa ds lapkyu esa fdlh vlkekU; ifjfLFkfr ds mRiUu gksus dh vk'kadk dh fLFkfr esa] ftlesa fdlh izdkj ls ifj"knh; ijh{kkvksa dk cfg"dkj vFkok vlg;ksx lfEefyr gS] ijh{kkvksa ds lapkyu ds fy;s ftyk fo|ky; fujh{kd] vodk'k izkIr iz/kkuksa] vU; v/;kidksa vFkok jkT; deZpkfj;ksa] v/;kid&vfHkHkkod ,lksfl,'ku ds lnL;ksa] LoSfPNd laLFkkvksa rFkk HkwriwoZ lSfudksa vkfn dh ,d lwph le; ds Hkhrj rS;kj djsxk rFkk ,slh fdlh Hkh vlkekU; ifjfLFkfr mRiUu gksus ij ijh{kkvksa ds lapkyu esa mudk lg;ksx izkIr dj ldsxkA
