Section 2(e) in The Maharashtra Krishna Valley Development Corporation Act, 1996
(e)“Irrigation Project” means the planning, construction, maintenance and management of -(i)Major Irrigation Project having irrigable command area of more than 10,000 hectares;(II)Medium Irrigation Project having irrigable command area of more than 2,000 hectares and upto 10,000 hectares;(III)Minor Irrigation Project having irrigable command area of more than 250 hectares and upto 2,000 hectares, and shall include command area development, flood control and other allied activities.
