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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(16) in Uttarakhand Unaided Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(16)The State Government shall notify the remuneration and terms and conditions of service of the members of the committee.Chapter - III Fixation Of Fee