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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(6)(c) in Gujarat Sales Tax (Second Amendment) Act, 1976

(c)"trip sheet" means a sheet or other document containing particulars relating to the trip wise use of a transport vehicle, required to be carried by the driver under the Act referred to in clause (a).