Section 34 in Mizoram Liquor (Prohibition) Act, 2019
34. Appointment of departmental officer as expert.
- The state Government may appoint an officer or a class of officers in the Excise & Narcotics Department and Police Department who has undergone training for this purpose duly certified by Forensic Science Laboratory, Mizoram as expert for the purpose of analysis or examination of liquor under this Act.
