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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(vi) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(vi)identify and maintain data base of such children in need of care and protection through survey, campaigns or such other methods as may by necessary and like them to agencies for protection, emergency services, care, restoration or rehabilitation;