National Consumer Disputes Redressal
Punjab National Bank vs Shishpal & Anr. on 11 August, 2017
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVISION PETITION NO. 1431 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. SH. SAMPATU RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1432 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 45/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GORDHAN RAM & ANR. S/O. SH. BHANI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1433 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHNA RAM & ANR. S/O. SH.LUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1434 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND RAM & ANR. S/O. SH. SEWA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1435 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 49/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHISHPAL & ANR. S/O. SH. LICHHMAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1436 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 50/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BEGA RAM & ANR. S/O. SH. KURDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1437 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 51/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. INDRAJ & ANR. S/O. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1438 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 52/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BANWARI LAL & ANR. S/O. SH. LADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1439 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 53/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI NARAYAN & ANR. S/O. SH. MOHAN LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1440 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 54/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM KUMAR & ANR. S/O. SH. NANU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1441 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 55/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH. BHIWA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1442 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 56/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH. RANCHHOR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1443 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 57/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHEMA RAM & ANR. S/O. SH. NOPA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1444 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 58/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. REWANT RAM & ANR. S/O. SH. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1445 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 59/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LOK PAL & ANR. S/O. SH. MANGI LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1446 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 60/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAJENDER PRASAD & ANR. S/O. SH. NATHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1447 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 61/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAURI SHANKER & ANR. S/O. SH. SHIV DANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1448 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 62/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANAK CHAND & ANR. S/O. SH. CHET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1449 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 63/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANPHUL RAM & ANR. S/O. SH. JAGMAL RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1450 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 64/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. SH. AADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1451 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 65/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV KARAN & ANR. S/O. SH. CHIMNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1452 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 66/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NOPA RAM & ANR. S/O. SH. HUKMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1453 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 67/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. INDER DAS & ANR. S/O. SH. ASHU DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1454 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 68/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KRISHNA LAL & ANR. S/O. SH. ISAR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1455 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 69/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANI RAM & ANR. S/O. SH. HIR DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1456 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 70/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JHABARMAL & ANR. S/O. SH. KANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1457 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 71/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MALU RAM & ANR. S/O. SH.DEBU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1458 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 72/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DURGA DAS & ANR. S/O. SH. AASH DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1459 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 73/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LAL & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1460 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 79/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MALA RAM & ANR. S/O. SH. DALA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1461 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 80/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PANNA DAS & ANR. S/O.DEV DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1462 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 81/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KAILASH CHANDRA & ANR. S/O. SH. PRAHLAD RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1463 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 82/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MEGHA RAM & ANR. S/O. SH. HUKMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1464 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 83/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUMITRA DEVI & ANR. W/O SH.MANI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1465 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 84/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LAL & ANR. S/O. SH. BISNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1466 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 85/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOPI RAM & ANR. S/O. SH. KURDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1467 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 86/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. VIJAY SINGH & ANR. S/O. SH.PEMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1468 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 87/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND LAL & ANR. S/O. SH. MOJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1469 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 157/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. AADU RAM & ANR. S/O. SH. HET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1470 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 158/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. REWANTA RAM & ANR. S/O. SH. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1471 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 159/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SURESH KUMAR & ANR. S/O. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1472 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 160/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHANKER LAL & ANR. S/O. SH. BADRI PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1473 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 161/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANI RAM & ANR. S/O SH. DURGA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1474 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 162/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. UCHHAV KANWAR & ANR. W/O. SH. MADAN SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1475 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 163/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MEGHA RAM & ANR. S/O.PURNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1476 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 164/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LAL & ANR. S/O. SH. HANUMANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1477 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 165/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI NARAYAN & ANR. S/O. SH. HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1478 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 166/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LAL & ANR. S/O. SH. RAMESHWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1479 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 167/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LICHU RAM & ANR. S/O. SH. PURNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1480 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 168/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI RAM & ANR. S/O. SH.SHIV NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1481 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 169/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GORKHA RAM & ANR. S/O. SH. JAISA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1482 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GORDHAN RAM & ANR. S/O. SH. HUKMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1483 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 171/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SADULA RAM & ANR. S/O. SH. HARSUKH RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1484 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 172/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM NIWAS & ANR. S/O. SH. GANESHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1485 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 173/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SAVITRI DEVI & ANR. W/O. SH. MAHAVEER PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1486 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 174/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. ASHA RAM & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1487 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 175/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BACHHAN SINGH & ANR. S/O. SH. RAJU SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1488 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 176/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOPI RAM & ANR. S/O. SH. ASHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1489 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 177/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TILAUKA RAM & ANR. S/O. SH.NOPA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1490 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 178/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PREM CHAND & ANR. S/O. SH. HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1491 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 179/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM & ANR. S/O. SH. LICHHMAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1492 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 181/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DARA SINGH & ANR. S/O. SH. PALA SINGH, VILLAGE KOHINA TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1493 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 182/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHOR SINGH & ANR. S/O. SH. DUNGAR SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1494 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 183/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JUGAL KISHOR & ANR. S/O. SH. BIRBAL RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1495 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 184/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MADAN LAL & ANR. S/O. SH. TILOKA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1496 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 185/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI RAM & ANR. S/O. SH. NATHURAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1497 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 186/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HIMMAT LAL & ANR. S/O. SH.DEVU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1498 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 187/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PARMESHWAR LAL & ANR. S/O. SH. CHANDRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1499 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND RAM & ANR. S/O. SH. ARJUN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1500 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 189/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAGHI DEVI & ANR. W/O. SH. SUGNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1501 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 190/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MULA RAM & ANR. S/O. SH. NANAK RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1502 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 191/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMCHANDER & ANR. S/O. SH. PURAN MAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1503 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 192/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SADUL SINGH & ANR. S/O. PREM SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1504 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 193/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SURESH KUMAR & ANR. S/O. POKER RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1505 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 194/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. INDER DAS & ANR. S/O. SH. HARI DWARI DAS , VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1506 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JHABARMAL & ANR. S/O. SH. LUNA RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1507 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 196/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHATRA RAM & ANR. S/O. SH.BHIBA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1508 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 197/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DEVI DUTT & ANR. S/O. SH. RANCHHOR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1509 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH.GANESHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1510 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 199/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHAGWANARAM & ANR. S/O. SH. CHIMNA RAMP, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1511 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 200/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BEGA RAM & ANR. S/O. SH.NANAK RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1512 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM LAL & ANR. S/O. SH. GANPAT RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1513 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 302/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHEMA RAM & ANR. S/O. SH. PURNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1514 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 303/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARPHOOL & ANR. S/O. SH. ISHAR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1515 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LAL & ANR. S/O. SH. MALA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1516 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 305/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PURANA RAM & ANR. S/O BHINVA RAM VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1517 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 306/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHAGIRATH DAS & ANR. S/O. SH. HAZARI DAS VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1518 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 307/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1519 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 308/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUKH SINGH & ANR. S/O. SH. BALDEV SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1520 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 309/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KUMBHA RAM & ANR. S/O. SH. JISUKH RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1521 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 310/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NET RAM & ANR. S/O. SH. BHANI RAM VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1522 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 311/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LUNA RAM& ANR. S/O. SH. NANU RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1523 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 312/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOVIND RAM & ANR. S/O. SH. GODHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1524 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 313/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI BHAKT & ANR. S/O. SH.SATYA NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1525 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 314/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANI RAM & ANR. S/O. SH. DUNGAR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1526 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 315/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHISHU PAL & ANR. S/O.GANESHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1527 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV KARAN & ANR. S/O. SH. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1528 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM NIWAS & ANR. S/O. SH. SUGNA RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1529 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DEVI DUTT & ANR. S/O. SH. SHYO KARAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1530 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 326/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BAJRANG LAL & ANR. S/O. SH. KANHIYA LAL VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1531 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 327/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMAVTAR & ANR. S/O.LIKHMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1532 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 328/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RUPA RAM & ANR. S/O. SH. GYANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1533 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 329/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SANJAY & ANR. S/O. SH. BUDH RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1534 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 330/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI BAKSH & ANR. S/O. SH. MAGHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1535 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 331/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KASHI RAM & ANR. S/O. SH. CHUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1536 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 332/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DHARMA RAM & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1537 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 333/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM SWARUP DAS & ANR. S/O. SH. PARMESHWAR DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1538 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. SH. SAMPATU RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1539 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SADULA RAM & ANR. S/O. SH. MOHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1540 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 336/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TULCHHI RAM & ANR. S/O. SH.MEDU RAM, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1541 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 337/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SITA RAM & ANR. S/O.RUGH DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1542 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 338/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KESRA RAM & ANR. S/O. SH. JHHABARMAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1543 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NOPA RAM & ANR. S/O. SH. KURDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1544 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHAN LAL & ANR. S/O. SH.CHUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1545 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 341/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KESARI CHAND & ANR. S/O. SH. RATNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1546 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 342/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TEEJA DEVI & ANR. W/O. HARI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1547 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 343/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HADMAN RAM & ANR. S/O. SH. ISHAR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1548 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 344/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JAGMAL & ANR. S/O. SH. SHYO DANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1549 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 345/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHYODANA RAM & ANR. S/O. SH. RAM RIKH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1550 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 346/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOURI SHANKER & ANR. S/O.HADMANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1551 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 347/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. RAM KUMAR, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1552 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 348/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAHAVIR PRASAD & ANR. S/O. SH. EMI LAL, VILLAGE PUNARAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1553 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 349/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUMAN & ANR. W/O. SH. DATA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1554 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 350/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM & ANR. S/O. CHUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1555 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 351/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHUNNI LAL & ANR. S/O. SH. CHET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1556 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 352/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. AMAR SINGH & ANR. S/O. SH. JETHU SINGH, VILLAGE BAALLIA TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1557 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 353/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HADMANA RAM & ANR. S/O.MALA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1558 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAWAT SINGH & ANR. S/O. SH. HAZARI SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1559 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GORDHAN RAM & ANR. S/O. SH. TEJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1560 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 356/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. INDRA KANWAR & ANR. S/O. SH. JAGMAL SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1561 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 357/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BASTI DAS & ANR. S/O. SH. KHIV DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1562 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 358/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PABU DAN & ANR. S/O. SH. GOPDAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1563 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 402/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHANKER LAL & ANR. S/O. SH. ARJUN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1564 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 403/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1565 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 404/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHUNNA RAM & ANR. S/O. SH. LIKHMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1566 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 405/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAJENDER & ANR. S/O. SH. NOPAT RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1567 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 406/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHUNA RAM & ANR. S/O. SH. GANGA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1568 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 407/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NEMI CHAND & ANR. S/O. SH. RATI RAM, VILLAGE DHANI ASHA TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1569 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 408/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUSHILA KANWAR & ANR. S/O. SH. RANJIT SINGH, VILLAGE TOGAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1570 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 409/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHUMA RAM & ANR. S/O. SH. JAGMANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1571 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 410/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HADMANARAM & ANR. S/O. SH. MOHAN RAM VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1572 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 411/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MADAN LAL & ANR. S/O. SH. GOPI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1573 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 412/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND LAL & ANR. S/O. SH. CHANDRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1574 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 413/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. ISHWAR RAM & ANR. S/O. SH. SARWAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1575 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 414/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM & ANR. S/O. SH.CHUNNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1576 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 415/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHYOKARAN RAM & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1577 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 416/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HANUMAN PRASAD & ANR. S/O. SH. CHUNNI LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1578 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 417/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KASHI DAS & ANR. S/O. DEV DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1579 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 418/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O. SH. RAM KUMAR, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1580 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 419/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MEGHA RAM & ANR. S/O. SH. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1581 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 420/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM& ANR. S/O. SH. HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1582 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 421/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV BHAGWAN & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1583 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DEVI DUTT & ANR. S/O. SH. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1584 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 423/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SURENDER & ANR. S/O. SH. BHAGWANA RAM, VILLAGE KOHINA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1585 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 424/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. REWANT RAM & ANR. S/O. SH.DEV KARAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1586 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 425/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. UDAY SINGH & ANR. S/O. SH. PREM SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1587 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 426/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PHULA RAM & ANR. S/O. SH. PARMESHWAR DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1588 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 427/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JAGDISH & ANR. S/O. SH. BHANWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1589 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 428/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. EEMEE CHAND & ANR. S/O. SH.ISHAR DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1590 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 100/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DINDAYAL & ANR. S/O. SH. GAJANAND, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1596 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 46/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE BUCHAWAS, TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM & ANR. S/O. HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1631 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 371/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. ISHAR RAM & ANR. S/O. GOVIND RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1632 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 101/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANI RAM & ANR. S/O. GANESHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1633 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 102/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MEGHA RAM & ANR. S/O. SH. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1634 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 103/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMESHWAR LAL & ANR. S/O. HET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1635 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 104/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHAN LAL & ANR. S/O. NANU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1636 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 105/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. OM PRAKASH & ANR. S/O. SH. MOHAN LAL VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1637 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 106/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PARMESHWAR LAL & ANR. S/O. SHIV NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1638 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 1072014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. KESHU RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1639 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 108/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SITA RAM & ANR. S/O. GORDHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1640 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 109/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MEGHA RAM & ANR. S/O. SUKHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1641 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 110/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHANKAR LAL & ANR. S/O. PREM RAJ, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1642 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 111/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMESHWAR LAL & ANR. S/O. SH. DULA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1643 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 112/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HANUMAN PRASAD & ANR. S/O. SH. SATYA NARAYAN VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1644 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 113/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LEELU RAM & ANR. S/O.NATTHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1645 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 313/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HASTA RAM & ANR. S/O. BHADRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1646 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 115/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DUNGAR MAL & ANR. S/O.RAM CHANDRA, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1647 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 116/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BANSHI DHAR & ANR. S/O. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1648 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 117/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HANUMAN RAM & ANR. S/O. BHAIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1649 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 118/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NATTHU RAM & ANR. S/O. SH. RAM BAKSH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1650 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 119/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. HET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1651 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 120/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BISHAN SINGH & ANR. S/O. CHATAR SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1652 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 121/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DAYA RAM & ANR. S/O SH. BIRU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1653 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 122/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DURGA RAM & ANR. S/O. HANUMAN PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1654 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 123/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SOHAN RAM& ANR. S/O. DANA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1655 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 124/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANAWAR LAL & ANR. S/O. REWANTA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1656 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 125/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BALU RAM & ANR. S/O SH. GOVIND RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1657 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 126/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAJA NAND & ANR. S/O. NATTHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1658 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 127/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI NARAYAN & ANR. S/O. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1659 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 128/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HAR DAYAL & ANR. S/O. HET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1660 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 129/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMESHWAR LAL & ANR. S/O. KHETA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1661 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 130/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHANWAR LAL & ANR. S/O SH. LALU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1662 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 131/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HANUMAN & ANR. S/O. SEWA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1663 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 132/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GORDHAN RAM & ANR. S/O. ARJUN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1664 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 133/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PHULA RAM & ANR. S/O. MALA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1665 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 134/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHIRAJ RAM & ANR. S/O. SH. GOVIND RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1666 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 135/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LIKHMA RAM & ANR. S/O. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1667 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 136/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOPI CHAND & ANR. S/O. LADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1668 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 137/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUGNA RAM & ANR. S/O. SH. BHOLU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1669 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 138/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAURI SHANKAR & ANR. S/O. SHIV NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1670 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 139/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRBAL RAM & ANR. S/O. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1671 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 14014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JARIA DEVI & ANR. W/O SH.CHET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1672 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 141/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI NARAYAN & ANR. S/O.RAM CHANDRA, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1673 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 142/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KURDA RAM & ANR. S/O. SH. KUMBHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1674 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 143/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM LAL & ANR. S/O. GORDHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1675 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 144/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. OM PRAKASH & ANR. S/O. SH. DHANNA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1676 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 145/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHNA RAM & ANR. S/O. SH. PURNA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1677 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 146/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BAJRANG LAL & ANR. S/O. SH. MOHAN LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1678 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 147/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DHARM PAL & ANR. S/O. MUGNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1679 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 148/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAR & ANR. S/O. BIR BAL RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1680 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 149/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PARMESHWAR LAL & ANR. S/O.CHUNA RAM RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1681 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 150/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. ISHAR RAM & ANR. S/O. JISUKH RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1682 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 151/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI RAM & ANR. S/O.SH. CHET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1683 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 152/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BEG RAJ & ANR. S/O. SH. RAN CHHOR, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1684 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 153/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DATA RAM & ANR. S/O. SH.MUGNA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1685 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 156/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOTI RAM & ANR. S/O. SHYODANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1686 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 228/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHANGA RAM & ANR. S/O. JAGNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1687 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 359/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KASHI RAM & ANR. S/O. SHYODANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1688 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 360/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOTI RAM & ANR. S/O. UDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1689 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 361/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND RAM & ANR. S/O. BISHNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1690 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 362/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TILOK CHAND & ANR. S/O.CHUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1691 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 363/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BAJRANG LAL & ANR. S/O. SH. LIKHMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1692 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 364/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SAAJAN RAM & ANR. S/O.SH. ARJUN RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1693 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 365/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BANSHI DHAR & ANR. S/O. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1694 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 366/14 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANI RAM & ANR. S/O. SH. DURGA RAM VILLAGE BUCHAWAS,TESHIL- TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1695 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 367/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MANGI LaL & ANR. S/O. PRAHLAD ROY, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1696 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 368/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PREM CHAND & ANR. S/O.SAMARTHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1697 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 369/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DWARKA PRASAD & ANR. S/O. KISHNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1698 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 370/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PRATAP & ANR. S/O. MEGHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1699 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 392/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. UDA RAM & ANR. S/O.PEMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1700 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 393/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PRABHU RAM & ANR. S/O.RAMESHWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1701 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 394/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHREE CHAND& ANR. S/O. REDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1702 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 395/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MALU RAM & ANR. S/O. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1703 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 396/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DEEPA RAM & ANR. S/O. CHUNA RAM VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1704 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 397/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DAYA RAM & ANR. S/O. SH. NATTHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1705 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 398/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DATA RAM & ANR. S/O. NATTHU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1706 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 399/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NAND RAM & ANR. S/O. SUGNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1707 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 400/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MURLI DHAR & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1708 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 401/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAHADEV DAS & ANR. S/O. JIVAN DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1709 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 372/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAAAI CHAND & ANR. S/O. SH. GYANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1710 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 373/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NATTHU RAM & ANR. S/O. LICHHMAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1711 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 374/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAJU RAM & ANR. S/O.BHANWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1712 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 375/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PUSHPA DEVI & ANR. W/O.PAWAN KUMAR, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1713 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 376/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV RATAN & ANR. S/O. SHIV DANARAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1714 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 377/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV KARAN & ANR. S/O. NANU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1715 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 378/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. REWANT RAM & ANR. S/O. HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1716 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 379/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK BRANCH OFFICE ; BUCHAWAS TESHIL-TARANAGAR TROUGH ITS MANAGER SH. SUBHASH CHHABRA DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV PRASAD S/O. GOVIND RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER UPASANA TOWER C-98, 4TH FLOOR, SUBHASH MARG, NEAR ANISHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1717 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 380/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RICHH PAL & ANR. S/O. SH. BHURA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1829 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHRAVAN KUMAR & ANR. S/O. SH. SAMARTHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1830 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAHAVIR PRASAD. S/O. SH. LAXMI NARAYAN, VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITD. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1831 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL. S/O. SH. KISHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1832 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 90/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HARI BHAKT & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1833 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 91/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHAGWANA RAM & ANR. S/O. SH. TAKHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1834 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAURI SHANKAR S/O. SH. LADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1835 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOTA RAM S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1836 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 94/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMU RAM & ANR. S/O. SH. PEMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1837 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHUNI LAL. S/O. SH. MALA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1838 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 96/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SANWLA RAM & ANR. S/O. SH. DULA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1839 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM DAS. S/O. SH. KHINV DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1840 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAURISHANKAR S/O. SH. MEDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1841 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 99/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GANGA RAM & ANR. S/O. SH. NANAK RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1842 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PARMA NAND. S/O. SH. KODA RAM, VILLAGE MADAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1843 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 202/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JAY NARAYAN& ANR. S/O. SH. RAMESHWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1844 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 203/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN RAM & ANR. S/O. SH.SANWLA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1845 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HAR LAL S/O SH. BISHNA RAM, VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1846 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 205/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DHARMA RAM & ANR. S/O. SH. MOHAN LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1847 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 206/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. OM PRAKASH & ANR. S/O. SH. MOHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1848 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 207/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM KUMAR & ANR. S/O. SH. SATYA NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1849 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 208/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. NANU RAM & ANR. S/O. SH. NOPA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1850 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 209/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MALA RAM & ANR. S/O. SH. BANNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1851 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 215/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHAIRA RAM & ANR. S/O. SH. GANGA BISHAN, VILLAGE BAS SARAYAN, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1852 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 210/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHANKAR LAL & ANR. S/O. SH. GIRDHARI LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1853 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 211/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI CHAND & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1854 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK. THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMDEV. S/O. SH. SITA RAM, VILLAGE- MADAWAS,TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITD. THOUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 4. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1855 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KESR RAM S/O SH. JIWAN RAM, VILLAGE-BUCHAWAS,TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1856 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 214/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MURLI DHAR & ANR. S/O. SH. BISHNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1857 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 216/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HAJARI RAM & ANR. S/O. MUNGA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1858 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 217/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BANWARI LAL & ANR. S/O. SH. HANUMAN PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1859 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 218/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DANA RAM & ANR. S/O. SH. RAMESHWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1860 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JHHABARMAL. S/O. SH. SHERA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1861 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 220/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRRAL & ANR. S/O. SH. GORDHAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1862 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK. THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MUGNA RAM. S/O. SH. HUKMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. . . . . 4. . . ...........Respondent(s) REVISION PETITION NO. 1863 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHRAVAN KUMAR & ANR. S/O. SH. SAMARTHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1864 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 223/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAJENDRA PRASAD & ANR. S/O. SH. HARI BAKSH , VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1865 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 224/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KURDA RAM & ANR. S/O. SH. NANAK RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1866 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 225/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. SH. KUMBHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1867 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 226/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. VEERU RAM & ANR. S/O. SH. KUMBHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1868 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BADERI PRASAD. S/O. SH. SHYODANA RAM, VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1869 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 229/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM NIWAS & ANR. S/O. SH. JAGDISH PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1870 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 230/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV BHAGWAN & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1871 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 252/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PANA DEVI & ANR. S/O. SH. NET RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1872 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 253/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRWAL RAM & ANR. S/O. SH.HIRA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1873 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 254/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PRAHLAD RAM & ANR. S/O. SH. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1874 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 255/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOOL DAS & ANR. S/O. SH.GANESH DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1875 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SULTAN RAM S/O. TAKHA RAM, VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASHTAN ...........Respondent(s) REVISION PETITION NO. 1876 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI CHAND. S/O SH. ARJUN RAM, VILLAGE- BUCHAWAS, TEHISL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASHTAN ...........Respondent(s) REVISION PETITION NO. 1877 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 258/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DHARMA RAM & ANR. S/O. SH. LICHHMA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1878 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 259/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. REWANT RAM & ANR. S/O. SH. BASTI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1879 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRWAL RAM S/O SH. BHAGWANA RAM, VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASHTAN ...........Respondent(s) REVISION PETITION NO. 1880 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. VIJENDRA KUMAR S/O. SH. PRATAP SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1881 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 263/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BANSHI DHAR & ANR. S/O. SH. SITA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1882 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TULCHHI RAM S/O. SH. JETHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. . . . . ...........Respondent(s) REVISION PETITION NO. 1883 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 265/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHISH RAM & ANR. S/O. SH. LICHHMAN RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1884 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAHENDRA S/O. SH. BHAN SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. . . . . ...........Respondent(s) REVISION PETITION NO. 1885 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. HIRA RAM S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1886 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 268/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SHIV KUMAR & ANR. S/O. SH. SANWAL RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1887 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHET RAM. S/O. SH. KUMBHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1888 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 270/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JAGDISH PRASAD & ANR. S/O. SH.PURNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1889 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 271/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RUPA RAM & ANR. S/O. SH. MANGAL RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1890 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SITA RAM & ANR. S/O. SH. RAM PRASAD, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1891 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 273/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JHHABARMAL & ANR. S/O. SH. SHRAVAN KUMAR, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1892 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 274/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GAJANAND & ANR. S/O. SH. BHANWAR LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1893 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 275/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KESH DAS & ANR. S/O. SH. AASH DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1894 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 276/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MOHAN LAL & ANR. S/O. SH. POKAR RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1895 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 277/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RATAN LAL & ANR. S/O. SH. KHINWA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1896 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 278/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SAWANTA RAM & ANR. S/O. SH. JISUKH RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1897 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 279/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GOPI RAM & ANR. S/O. SH. HAJARI DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1898 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 280/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. INDRA CHAND & ANR. S/O. SH. LADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1899 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 281/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. LAXMI NARAYAN& ANR. S/O. SH. RAM CHANDRA, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1900 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 282/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHHAILURAM & ANR. S/O. SH.LUNA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1901 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RATNA. S/O. SH. OM PRAKASH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1902 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 284/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. MAN PHOOL & ANR. S/O. SH. MUNGA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1903 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 285/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BAJRANG LAL & ANR. S/O. SH. SATYA NARAYAN, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1904 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 286/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BHAIRA RAM & ANR. S/O. SH. GANGA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1905 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 287/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. GIRDHARI LAL & ANR. S/O. SH. GANESHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1906 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 288/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SITA RAM & ANR. S/O. SH. MOHAN LAL, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1907 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK, THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM BAKSH S/O SURAJ RAM, VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASHTAN ...........Respondent(s) REVISION PETITION NO. 1908 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 290/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAJI RAM & ANR. S/O. SH. LALU RAM, VILLAGE BAS SARAYAN, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1909 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK. THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. TAKHA RAM. S/O. SH. REDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. . . . . ...........Respondent(s) REVISION PETITION NO. 1910 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SITA RAM S/O SH. SURJA RAM, VILLAGE-BUCHAWAS, TEHSIL-TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED THROUGH ITS REGIONAL MANAGER
UPASANA TOWERS, C-98, 4TH FLOOR, SUBHASF MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASHTHAN ...........Respondent(s) REVISION PETITION NO. 1911 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK. THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR, DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. PARTU RAM S/O. SH. KANHA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED, THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1912 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 294/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAN CHHOR RAM & ANR. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1913 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 295/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRWAL RAM & ANR. S/O. SH. SEWA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1914 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 296/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KHINWA RAM & ANR. S/O. SH. RAMU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1915 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 297/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SOHAN LAL & ANR. S/O. SH. BHANI RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1916 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 298/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. CHYANAN RAM & ANR. S/O. SH. LADU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1917 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 299/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. BIRWAL RAM & ANR. S/O. SH. MEDA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1918 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK. THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAMESHWAR LAL. S/O. SH. NANU RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1919 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KISHAN LAL. S/O. SH. MAHAVIR PRASAD , VILLAGE BUCHAWAS, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1920 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 382/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. OM PRAKASH & ANR. S/O. SH. ISHAR DAS, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1921 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 386/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. RAM SINGH & ANR. S/O. SH. KISHAN SINGH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1922 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 387/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SOHAN LAL & ANR. S/O. SH. SAMPATA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1923 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 388/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. DURGA RAM & ANR. S/O. SH.KANA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1924 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 389/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. JETH NATH & ANR. S/O. SH. LIKHAM NATH, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1925 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. SUGNA RAM. S/O. SH. SURJA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE CO. LTD., THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 1926 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 260/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. SUBHASH CHHABRA, BRANCH OFFICE, BUCHAWAS TEHSIL TARANAGAR DISTRICT-CHURU RAJASHTAN ...........Petitioner(s) Versus 1. KESHRA RAM. S/O. SH. JAISA RAM, VILLAGE BUCHAWAS TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. . . . . 3. AGRICULTURAL INSURANCE COMPANY LIMITED. THROUGH ITS REGIONAL MANAGER
UPASANA TOWER,
C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2261 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 438/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. BUDHA RAM & ANR. S/O. SH. DULA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2262 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 439/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. BHURA RAM & ANR. S/O. SH. DANA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2263 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 440/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. SHUBH KARAN & ANR. S/O. SH. PEMA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2264 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 441/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. BANNE SINGH & ANR. S/O. SH.PARSA RAM, VILLAGE DHANI PUNIA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2265 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 442/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. SHISH RAM & ANR. S/O. TIKU RAM, VILLAGE DHANI PUNIA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2266 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 443/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. RUPA RAM & ANR. S/O. SH. NARSA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2267 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 444/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. CHUNA RAM & ANR. S/O. SH. PEMA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2268 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 445/2014 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. CHANDRA PAL SINGH & ANR. S/O. SH. CHIMNA RAM, VILLAGE JHARSAR CHOTA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s) REVISION PETITION NO. 2269 OF 2017 (Against the Order dated 24/01/2017 in Appeal No. 176/2015 of the State Commission Rajasthan) 1. PUNJAB NATIONAL BANK THROUGH ITS MANAGER, SH. BHOLU RAM RAIGAR, BRANCH OFFICE DUDHWAKHARA TEHSIL & DISTRICT-CHURU RAJASTHAN ...........Petitioner(s) Versus 1. PANNA LAL & ANR. S/O. SH. BUDDHA RAM, VILLAGE DHANI PUNIA, TEHSIL TARA NAGAR, DISTRICT-CHURU RAJASTHAN 2. AGRICULTURAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL MANAGER, UPASANA TOWERS C-98, 4TH FLOOR, SUBHASH MARG, NEAR AHINSHA CIRCLE, JAIPUR RAJASTHAN ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE D.K. JAIN,PRESIDENT HON'BLE MRS. M. SHREESHA,MEMBER
For the Petitioner : MR. AJAY SHANKER & MR. SAROJ KUMAR SINGH For the Respondent :
Dated : 11 Aug 2017 ORDER
O R D E R (ORAL)
Despite a number of opportunities, defects pointed out by the office have not been removed by the Petitioner, viz. Punjab National Bank. Even the English translation of the orders, impugned in these Revision Petitions, have not been filed. However, since we are not inclined to entertain these 355 Petitions because of the quantum of the amount involved in each of the cases, which would be less than ₹50,000/- and even on merits, there is not much substance in the stand of the Petitioner, to avoid further wastage of money, at least on stationery, we exempt the Petitioner from curing the office objections.
REVISION PETITIONS These three batches of 355 Revision Petitions, under Section 21(b) of the Consumer Protection Act, 1986 (for short "the Act"), by the Punjab National Bank (for short "the Bank"), Opposite Party No.1 in the Complaints, filed by the Farmers, are directed against the common order dated 24.1.2017, passed by the Rajasthan State Consumer Disputes Redressal Commission, Circuit Bench at Bikaner (for short "the State Commission"), in Appeal Numbers noted above. By the said order, the State Commission has upheld several orders passed on various dates by the District Consumer Disputes Redressal Forum, Churu, Rajasthan (for short "the District Forum") in Consumer Complaints, as noted above. By the said orders, while accepting the Complaints filed by over 350 farmers, alleging deficiency in service on the part of the Bank in not remitting the full amount of premium to the Agriculture Insurance Company Ltd., Opposite Party No.2 (for short "the Insurance Company"), under the 'Rashtriya Krishi Bima Yojna' for the Rabi season 2009-10, resulting in the farmers getting lesser amount of compensation under the said Scheme from the Insurance Company, the District Forum had directed the Bank to re-compute the actual premium payable in respect of each of the Complainants/farmers and in the event of shortfall in the premium, make good the deficiency in the amount of compensation payable to them under the said Scheme, in terms of the Circular dated 26.11.2009, issued by Agriculture Insurance Co. of India Ltd. to all the financial institutions in the State of Rajasthan and Branch Managers of the Nodal Banks, like the Petitioner.
Affirming the finding returned by the District Forum to the effect that there was deficiency in service on the part of the Bank in not remitting to the Insurance Company the correct amount of the premium, it was obliged to make good the deficiency in the compensation under the said Crop Insurance Scheme, the State Commission has placed reliance on the letter, stated to have been written by the Bank to the Insurance Company, which reads as follows :
"This is to inform that one of our Branch Buchawas village is functioning in Churu district under block Taranagar.
As per our extant guidelines in respect of submission of insurance claim & payment of premium for the Rabi crop 2009-10, was paid by our office vide letters dated 18.1.2010, 23.02.2010 & 13.3.2010.
While claiming insurance we have paid premium as per your circular letter dated 26.11.2009 after taking into account Table shown on Page 8 of the Annexure which states payment of ₹59/- as premium and amount to be considered ₹2970/- per Hequtare.
We have received the claim from your office vide your letter dated 02.11.2010 and credited to respective loan A/c holders.
We have now been informed by Residents of Buchawas village that other banks viz. SBBJ, BOB and Gramin Bank operating under the same block have received more amount received by beneficiaries of our Bank's Branch that i.e. Buchawas.
The above issue resulted in protest from villagers and required churu District. Administration's intervention in the matter.
Accordingly, additional District collector convened joint meeting of local bankers' alongwithe Pradhan of Gram Panchayat Buchawas on 28.12.2010.
The said meeting was also attended by representative of your company who opined that scale of finance is the criteria considering Insurance Premium.
Accordingly, in the said meeting Additional District Collector directed our bank to represent the case to your company for considering the additional claim so that Benefit can be passed on to those farmers who have received less claim. (copy of minutes enclosed).
We, therefore, request to entertain our additional fresh claim as a special case and on giving your consent we shall remit additional premium within in a week's time after collecting from respective borrowers.
We have calculated liked additional premium and its insurance cover which we are enclosing for advance information to you.
We once again request and recommend for your favourable consideration in the larger interest of farmers of Buchawas area." (Emphasis added) We have heard learned Counsel for the Petitioner at some length and perused the documents on record and translated copies thereof, including Circular dated 26.11.2009, which have now been placed before us.
Learned Counsel has questioned the legality of the afore-noted directions mainly on two grounds : (i) since the Farmers do not fall within ambit of a "consumer", as defined in Section 2(1)(d) of the Act, the Fora below exceeded their jurisdiction in entertaining the Complaints and (ii) the Circular dated 26.11.2009 has not been applied in its correct perspective, in as much as the Circular provides that declaration of a farmer for the purpose of compensation under the Scheme shall be considered only when full amount of premium was received by the Insurance Company and therefore, if , according to the Insurance Company, full premium, as payable, was not remitted by the Bank, they ought to have rejected the claim under the Scheme in entirety, instead of paying part of the compensation.
Having bestowed our consideration to the submissions made by the learned Counsel, we are unable to persuade ourselves to agree with him on either of the points, strenuously stressed by him.
In so far as the question of jurisdiction of Consumer Fora in entertaining Complaint by a Farmer for indemnification of losses suffered by him on account of defective seeds or vagaries of nature, like floods or famine, as in the present case, is concerned, the issue is no longer res integra. Rejecting a similar objection sought to be raised on behalf of a seed manufacturing company, in M/s National Seeds Corporation Pvt. Ltd. vs. M.Madhusudhan Reddy & Anr. - (2012) 2 SCC 506, the Hon'ble Supreme Court had gone to the extent of observing that any attempt to exclude the farmers from the ambit of the Act, by implication will make the Act vulnerable to attack of unconstitutionality on the ground of discrimination and there I no reason why the provisions of the Act should be so interpreted. We have no hesitation in arriving at the conclusion that the Complaints, alleging deficiency in service on the part of the Bank in not computing correctly the premium payable under the Scheme, were maintainable under the Act. We also do not find any jurisdictional error in the concurrent finding returned by both the Fora below that being a nodal Bank, the Bank was amiss in computing the correct amount of the premium which the Bank was required to remit on behalf of each of the Complainants and debit the same against their loan accounts and thus, there was deficiency on its part on that score. A farmer cannot be deprived of the full amount of compensation he is entitled to under the Crop Insurance Scheme, for the loss suffered by him on account of famine, because of the abject lapse on the part of the Bank. Having come to the said conclusion, the shortfall in the compensation under the Crop Insurance Scheme has to be made good by the Bank, as stipulated in the Circular dated 28.11.2009. The relevant portions of the Circular reads as follows :
"It has been clarified under point-number 5 of the provisions of Operational Modalities (special conditions for FIs/Nodal Banks/Loan disbursing points) of the NAIS Plan -
'in case a farmer is deprived of any benefit under the scheme due to error/omission/commissions of the nodal bank/branch/PACS, the concerned institutions only shall make good all such losses.' Therefore, make sure that you send the declaration and premiums within the fixed dates for all the eligible farmers under your financial institution."
In so far as the plea that because of deficient premium the Insurance Company ought to have rejected the claim in toto, is concerned, apart from the fact that no such plea was raised by the Bank in its Written Version, filed in opposition to the Complaints, it has no bearing in so far as the question of the claim of the Complainants for full compensation under the said Scheme was concerned. The source of adequate compensation under the Crop Insurance Scheme, under which the claim was maintainable, is immaterial for them.
For the afore-going reasons and bearing in mind the fact that the additional compensation under the Scheme, payable to each of the farmers, would be less than ₹50,000/-, we do not find these cases to be fit for exercise of our limited Revisional jurisdiction.
Consequently, all the Revision Petitions fail and are dismissed accordingly.
After we have dictated the order, learned Counsel appearing for the Bank prays that it may be clarified that in the event of the Bank deciding to recover the amount it is liable to pay in terms of the impugned orders, from the Insurance Company, the dismissal of these Revision Petitions may not come in the way of the Bank in resorting to a legal recourse, which may be available to it. Since neither in the orders by the Fora below nor in this order, any finding on the inter se arrangement between the Bank and the Insurance Company, save and except on the applicability of Circular dated 26.11.2009, has been recorded, we refrain from commenting on the submission.
......................J D.K. JAIN PRESIDENT ...................... M. SHREESHA MEMBER