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State of Uttar Pradesh - Section

Section 410 in The U.P. Co-operative Societies Rules, 1968

410. [ [Substituted by Notification No.2700/XLIX-1-94-7(1)-94, dated 15.7.94.]

The provisional voter list prepared in accordance with rule 409 shall be displayed by the Election Officer on the date and time and place as notified in the election programme.]