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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(6) in Himachal Pradesh Food Security Rules, 2019

(6)Chairperson of the State Food Commission, shall be appointed on whole time basis with fixed honorarium of Rs. 90,000/- (Rupees ninety thousands) only per month plus allowances and non-official members will be paid sitting fee @ Rs. 3000/- (Rupees three thousands) only per sitting.