Gujarat High Court
M/S Shree Jagdamba Agrico Exports Pvt. ... vs Union Of India on 28 August, 2020
Author: R.M.Chhaya
Bench: R.M.Chhaya, Ilesh J. Vora
C/SCA/10161/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 10161 of 2020
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M/S SHREE JAGDAMBA AGRICO EXPORTS PVT. LTD.
Versus
UNION OF INDIA
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Appearance:
A S TRIPATHI(7613) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
and
HONOURABLE MR. JUSTICE ILESH J. VORA
Date : 28/08/2020
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA) Heard Mr. Mihir Joshi, learned Senior Counsel assisted by Mr. A.S.Tripathi, learned counsel for the petitioners and Mr. Devang Vyas, learned Addl. Solicitor General of India assisted by Mr. Kshitij Amin, learned Central Government Standing Counsel for the respondent.
Mr. Devang Vyas, learned Addl. Solicitor General of India to take instructions in the matter. S.O to 15.09.2020.
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