Calcutta High Court (Appellete Side)
Tarakeshwar Prasad Bhagat vs State Of West Bengal Opposite Party on 11 June, 2010
Author: Mohit S. Shah
Bench: Mohit S. Shah
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. CRM/7906 of 2010
In the matter of TARAKESHWAR PRASAD BHAGAT Petitioner
versus
STATE OF WEST BENGAL Opposite Party
For Petitioner : SANCHITA CHAUDHURI
For Respondent :
BEFORE : Hon'ble CHIEF JUSTICE MOHIT S. SHAH Hon'ble JUSTICE ASHIM KUMAR ROY ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 11/06/10