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Calcutta High Court (Appellete Side)

Tarakeshwar Prasad Bhagat vs State Of West Bengal Opposite Party on 11 June, 2010

Author: Mohit S. Shah

Bench: Mohit S. Shah

 First Sheet

                       HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. CRM/7906 of 2010


 In the matter of TARAKESHWAR PRASAD BHAGAT                   Petitioner

                           versus

                      STATE OF WEST BENGAL                    Opposite Party


 For Petitioner      : SANCHITA CHAUDHURI


For Respondent   :

BEFORE : Hon'ble CHIEF JUSTICE MOHIT S. SHAH Hon'ble JUSTICE ASHIM KUMAR ROY ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 11/06/10