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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(7) in The Companies (Registration Offices and Fees) Rules, 2014

(7)[ Any further information or documents called for, in respect of application or e-form or document, filed electronically with the Ministry of Corporate Affairs shall be furnished in Form No. GNL-4 as an addendum.] [Inserted by Notification No. G.S.R. 122(E), dated 24.2.2015 (w.e.f. 31.3.2014)]