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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)Pramukhs of all Kshettra Panchayats in the District;