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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(b) in The M.P. Public Health Act, 1949

(b)"Leprosy" means open leprosy; that is to say, that form of the disease in which leprosy bacilli can be demonstrated from the mucous membrane of the patient's nose or from his skin by recognised standard method of examination i.e. Ziehl Neelsens method.