Karnataka High Court
The Oriental Insurance Co Ltd vs Sri Chennabasavaiah S/O ... on 16 March, 2011
Equivalent citations: 2012 (2) AIR KAR R 219
Author: B.Sreenivase Gowda
Bench: B.Sreenivase Gowda
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| Lg) moter vehicle' means a "transport. vehicle or omnibus the. groas vehicle weight of either of which or a road oiler the Sood : rd 2 : . *affog. sags . a a 3 : " a . adie a oye : ba . dowd . pers betes ag, , : epee gens < a noe ; oe Sidi , Lye! BoP Whoa WoT AW MBM BM hy EH AHR, a, an ee MET LE OOP GS Pe Cee yg PROT B "I ea Bel A Yow a A AAP tat, A a Ws, ky as, ¢ "ye fale 1% aad ue patton suc BRS 28%, AM A nw ate A mw me Gorse Poe ' S sepane «| BQWey Sed"
@ 4, & gay os Fey ee ee ee ee Te es a ee ee virtue of amendment to Section 10 of the Motor Vehiclee Act we. 14.11.1984 amendment has not been brought tc ended for the fire time in the year g is whi a wa§ he Bak " 2001 anc it has © come into force w.ef. 28.4.2 OOl..
14. Inthe instant ¢ case S ee the licence to drive Light imovor. r vehicle (NT) on +.1.1999 and it its been vali upto 3 he is entiled drive 1 I transport. and.
goods carriage ve vehi "Le, © wpto.. 31.58.2020 without obtaining an Rules, 1989 as has | "Court in the following cases:
eee insurance © o. Lad. ve. Smt. 2 to Genel * ' Be ps De a all BB ge ee 12
b) ILR 2000 KAR 1608 United India Insurance Co. Ltd. vs. Shivanna and others a Cc) ILR 2010 KAR 4733 National Insurance Co. Ltd. Rep. by: 'iis Administrative Officer vs. Yalgurdappa, .
since deceased by his LRs. and another
15. There is no merit in the argument. of the learned counsel for. the insurer that the driver in the instant case had obiained | the. 'ice nce to drive light motor vehicie-transport' « or 2 | 20. 6. 1988 valid upto 19.6.2001 and he didnot have an effective valid light motor vehicle transport driving licence as on the date of accident i. e., on. 3 30 8.2003. 1G. In the instance case, the driver of offending | lorry by 'virtue of obtaining light motor vehicle (Tr) Sriving lice aice on 10.10.2003 valid upto 9.10.2006,
- the Light x motor vehicle (NT) driving licence obtained by s him on 14.9.1999 valid upto 31.5.2020 will not go. It 4 Hyogl oe Sst ' » © ye s 5 «+ gil . of pot adh | goto 'SS : : oo oged 4 ind se gual ' 9 7 y apy '3 hag me ety me A Sate sci .
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